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Report No. 57

1.18. Scope of rest of the Report.-

The rest of this Report will, accordingly, be concerned with an analysis of certain aspects of benami transactions, so as to illustrate the legal and factual controversies referred to above,2 and with an examination of the justification for a change in the law, and the direction in which the change could be usefully made.

1. See para. 6.21, infra.

2. Para. 1.17, supra.







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