Report No. 57
1.16. Legislative inroads.-
The legislature, realising this abuse of the practice of 'benami', has already made certain provisions to guard against the dishonest use of benami transactions.1
1. See Chapter 4, infra.
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Report No. 57 1.16. Legislative inroads.- The legislature, realising this abuse of the practice of 'benami', has already made certain provisions to guard against the dishonest use of benami transactions.1 1. See Chapter 4, infra. |
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