Report No. 130

Benami Transactions - A Continuum

Contents
Chapter I	Introduction
	Introductory
Chapter II	The Approach
	The Approach (1)
	The Approach (2)
Chapter III	The Coverage of the Statute
	The Coverage of the Statute (1)
	The Coverage of the Statute (2)
Chapter IV	Benami Transactions and Motivations for the Same
	Benami Transactions and Motivations for the Same
Chapter V	The Course of Future Action Indicated
	The Course of Future Action Indicated (1)
	The Course of Future Action Indicated (2)
Appendix I	Appendix I
	A Sample of the Nature of Benami transaction in the Name of Trust in east Thanjavur Dist., Tamil Nadu
	Sample of Benami Transactions in Individual Name of Family Members, Friends, Servants etc
Appendix II	"Land belongs to God i.e. to Society" - Gandhiji
	Land belongs to God i.e. to Society
	Press Statement
	Fresh Ordinance on Benami Holdings Urged