Report No. 272
Annexure - VI
The Acts which Precludes the Jurisdiction of Civil Courts
Sr. No. |
Name of Act |
Exclusion of Jurisdiction of Civil Court |
| 1. | The Control of National Highways (Land and Traffic) Act, 2002 (13 of 2003) | Section 15 |
| 2. | The Airport Authority of India Act, 1994 (55 of 1994) | Section 28K(5) |
| 3. | Telecom Regulatory Authority of India Act, 1997 (24 of 1997) | Sections 15 & 27 |
| 4. | The Armed Forces Tribunal Act 2007 (55 of 2007) | Section 33 |
| 5. | Recovery of Debts Due to Banks and Financial Institutions Act, 1993 (51 of 1993) | Section 18 |
| 6. | The Securitisation and Reconstruction of Financial Assests and Enforcement of Security Interest Act, 2002 (54 of 2002) | Section 34 |
| 7. | Income Tax Act, 1961 (43 of 1961) | Section 293 |
| 8. | The Trade Marks Act, 1999 (47 of 1999) | Section 93 |
| 9. | The Geographical Indications of Goods (Registration and Protection) Act, 1999 (48 of 1999) | Section 32 |
| 10. | The Securities and Exchange Board of India Act, 1992 (15 of 1992) | Sections 15Y & 20A |
| 11. | The Motor Vehicles Act, 1988 (59 of 1988) | Sections 94 & 175 |
| 12. | The Competition Act, 2002 (12 of 2003) | Section 61 |
| 13. | Railway Claims Tribunal Act, 1987 (54 of 1987) | Section 15 |
| 14. | The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (13 of 1976) | Section 14 |
| 15. | The Railways Act, 1989 (24 of 1989) | Section 43 |
| 16. | The Foreign Exchange Management Act, 1999 (42 OF 1999) | Section 34 |
| 17. | The Airports Economic Regulatory Authority of India Act, 2008 (27 of 2008) | Sections 28 and 44 |
| 18. | The Information Technology Act, 2000 (21 of 2000) | Section 61 |
| 19. | Companies Act, 2013 (18 of 2013) | Section 430 |
| 20. | The Electricity Act, 2003 (36 of 2003) | Section 145 |
| 21. | The Insolvency and Bankruptcy Code, 2016 (31 of 2016) | Sections 63, 180, 231 |
| 22. | The Prevention of Money laundering Act, 2002 (15 of 2003) | Sections 41 and 67 |
| 23. | The Benami Transactions (Prohibition) Act, 1988 (45 of 1988) | Section 45 |
| 24. | The National Green Tribunal Act, 2010 (19 of 2010) | Section 29 |
| 25. | The Real Estate (Regulation and Development) Act, 2016 (16 of 2016) | Exclusion of jurisdiction under/section 79 |
| 26. | The Bonded Labour System (Abolition) Act, 1976 (19 of 1976) | Section 25 |
