Report No. 272
B. Administrative Reforms Commission - 1966
3.6 The Administrative Reforms Commission of India, set-up a Study Team on Administrative Tribunals to explore the possibilities of establishing administrative Tribunals in different spheres. The study team recommended in 1969, the setting up of Civil Services Tribunals to act as the final adjudicatory authority in respect of orders inflicting the major punishments of dismissal, removal and reduction in rank.