Report No. 245

Information for Challans

ear	Cadre	Institutions	Disposals	Pendency as on 31.12.20--
	Higher Judicial Service
	Civil Judge (Senior Div)
	Civil Judge (Junior Div)

16. Statement showing institution, disposal, and pendency figures for s. 138 Negotiable Instruments Act, 1882 matters for each of the last ten years (from 2002 to 2012) provided in the following format:

Information for section 138 Negotiable Instruments Act, 1882

Year	Cadre	Institutions	Disposals	Pendency as on 31.12.20--
	Higher Judicial Service
	Civil Judge (Senior Div)
	Civil Judge (Junior Div)