Sikkim Subordinate Courts | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library

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Report No. 245

Table XI: Sikkim Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	1643	1670	1459	1590.7	304.8	5.2	2	243	1	1	1
Disposal	1551	1565	1580
No. of Judges	6	6	4
RoD	258.5	260.8	395.0
Subordinate Judicial Service
Institution	1583	1832	1867	1760.7	475.1	3.7	-2	216	1	1	1
Disposal	1540	1808	1855
No. of Judges	3	3	6
RoD	513.3	602.7	309.2

In light of foregoing, the number of Additional Subordinate Court Judges to be appointed by these High Courts is as follows:

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