Karnataka Subordinate Courts | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library | AdvocateKhoj

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Report No. 245

Table VIII: Karnataka Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	139780	141359	142910	141349.7	669.7	211.1	22	98970	148	74	50
Disposal	140325	143195	136334
No. of Judges	217	222	190
RoD	645.0	645.0	717.5
Subordinate Judicial Service
Institution	513755	528117	593277	545049.7	998.8	545.7	30	657058	658	329	220
Disposal	500509	489463	562940
No. of Judges	522	517	516
RoD	958.8	946.7	1091.0

Arrears and Backing - Creating Additional Judicial (wo)manpower

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