Jammu and Kashmir Judicial Service | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library

Report No. 245

Table VI: Jammu and Kashmir Judicial Service
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	38675	53642	25327	39214.7	757.9	51.7	2	25152	34	17	12
Disposal	36275	49275	25994
No. of Judges	45	52	50
RoD	806.1	947.6	519.9
Subordinate Judicial Service
Institution	130290	150082	160276	146882.7	1246.9	117.8	-4	83431	67	34	23
Disposal	123008	137873	167278
No. of Judges	100	121	122
RoD	1230.1	1139.4	1371.1

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