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Report No. 245

Table V: Himachal Pradesh Subordinate Courts

2010

2011

2012

Average
Institution

Average
Rate of Disposal
per Judge

Breakeven
No.

Additional no.
of Judges
required to
Breakeven

No. of
cases pending 1 yr.
on 31.12.2012

No. of
Judges required
for clearing
backlog in

1 year

2 years

3 years
Higher Judicial Service
Institution

30789

30591

32912

31430.7

1291.6

24.3

0

11477

9

5

3
Disposal

29913

29829

31815
No. of Judges

24

22

25
RoD

1246.4

1355.9

1272.6
Subordinate Judicial Service
Institution

92379

99456

171699

121178.0

1339.0

90.5

16

85307

64

32

22
Disposal

84246

95473

125235
No. of Judges

75

78

75
RoD

1123.3

1224.0

1669.8






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