Gujarat Subordinate Courts | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library

Report No. 245

Table IV: Gujarat Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	152663	149947	152041	151550.3	1053.1	143.9	.-31	267853	255	1282	85
Disposal	161848	155290	169598
No. of Judges	141	149	175
RoD	1147.9	1042.2	969.1
Subordinate Judicial Service
Institution	530434	367726	366585	421581.7	609.1	692.1	.-166	1122354	1843	922	615
Disposal	541640	385527	384200
No. of Judges	671	673	859
RoD	807.2	572.8	447.3

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