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Report No. 245

Table II: Bihar Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	67839	63367	71569	67591.7	199.2	339.3	50	184746	928	464	310
Disposal	73613	60378	59961
No. of Judges	356	328	290
RoD	206.8	184.1	206.8
Subordinate Judicial Service
Institution	158113	158498	183773	166794.7	213.2	782.2	164	1038598	4871	2436	1624
Disposal	137583	125927	133575
No. of Judges	624	619	619
RoD	220.5	203.4	215.8

Arrears and Backing - Creating Additional Judicial (wo)manpower

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