Andhra Pradesh Subordinate Courts | Arrears and Backing - Creating Additional Judicial (wo)manpower | Law Commission of India Reports | Law Library | AdvocateKhoj

Follow @SCJudgments

Login : Advocate | Client

Report No. 245

Table I: Andhra Pradesh Subordinate Courts
	2010	2011	2012	Average Institution	Average Rate of Disposal per Judge	Breakeven No.	Additional no. of Judges required to Breakeven	No. of cases pending 1 yr. on 31.12.2012	No. of Judges required for clearing backlog in
									1 year	2 years	3 years
Higher Judicial Service
Institution	112137	112636	113167	112646.7	811.7	138.8	3	98072	121	61	41
Disposal	108972	111791	106924
No. of Judges	129	139	136
RoD	844.7	804.3	786.2
Subordinate Judicial Service
Institution	345210	340657	338610	341492.3	592.1	576.7	-20	472656	799	400	267
Disposal	355249	357403	356698
No. of Judges	600	609	597
RoD	592.1	586.9	597.5

Arrears and Backing - Creating Additional Judicial (wo)manpower

Back

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map

Powered by Neosys Inc

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement