Report No. 76

11.18. English law.-

The counting of the period of time from "entering on the reference" was the provision contained in the English Act of 1889. First Schedule, paragraph 3(c). But the provision was altered in 1934. The present law1 is contained in section 13 of the Act of 1950.

1. For history of English law, see Bokaro & Ramgur Ltd. v. Prasun Kumar, AIR 1968 Pat 150 (155), para. 13 (FB).