Report No. 76
8.38. Section 34 and foreign awards.-
The section applies to foreign awards also, as has been held by the Supreme Court.1
1. Machael Golodetz v. Serajuddin, AIR 1963 SC 1044.
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Report No. 76 8.38. Section 34 and foreign awards.- The section applies to foreign awards also, as has been held by the Supreme Court.1 1. Machael Golodetz v. Serajuddin, AIR 1963 SC 1044. |
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