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Report No. 44

Appendix 2

List of Courts1 Bodies and Persons who Expressed Views on The

Working Paper Circulated by The Law Commission

1. As to the view forwarded by the Registrar, Supreme Court of India, see the Report

High Courts1

1. Allahabad

2. Bombay (Appellate Side)

3. Delhi

4. Gujarat

5. Madhya Pradesh

6. Madras

7. Mysore

8. Orissa

9. Patna

10. Rajasthan

11. Judicial Commissioner, Tripura

1. (a) Judicial Commissioners are also included.

(b) Some of the High Courts have sent views of individual judges, while others have sent views of the High Court.







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