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Report No. 44

7. Switzerland:

Position regarding appeals to the Federal Tribunal:-

(i) Valuation relevant (8000 Swiss francs).

(ii) No express limitation as to the nature of the question involved could be discovered. But this seems to be implicit in the Tribunals' function of ensuring uniform application of federal law. Apparently, its appellate jurisdiction will be confined to cases involving such application.

(iii) Leave not required.







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