Report No. 44
3. Amendment of Act 5 of 1908.-
In section 110 of the Code of Civil Procedure, 1908, for the words "twenty thousand rupees" the words "one lakh rupees" shall be substituted.
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Report No. 44 3. Amendment of Act 5 of 1908.- In section 110 of the Code of Civil Procedure, 1908, for the words "twenty thousand rupees" the words "one lakh rupees" shall be substituted. |
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