Report No. 44
Others
30. Shri Niren De, Attorney-General of India.
31. Shri G.A. Kamat, Speaker, Legislative Assembly, Goa, Daman and Diu.
32. Shri J.H. Dalal, Advocate and Member, State Bar Council of Maharashtra.
33. Shri P. Tirupal Chetty, Advocate and Member, Bar Council of Andhra Pradesh, Cuddapah.
34. Shri Haridas Govindas Gujarathi, Advocate, 419, Raviwar Peth, Motichowk, Poona-2.
35. Shri B.V.S. Sivaram Prasad, Advocate, Guntur, A.P.
36. Shri V.N. Shukla, Head of the Department of Law, Lucknow University.
37. Principal, University Law College, Dharwar.
38. Principal, M.N. Law College, Khandwa, M.P.
39. Principal, Lakhamgonda Law College, Poona.
40. Shri D. Gopalkrishan Sastri, Reader, Law College, Andhra University, Visakhapatnam.
41. Shri D.R. Sinha, Lecturer, Shri Shivaji College, Amravati.
42. Shri S.V.,Kagi, Lecturer, University College of Law, Dharwar-1.
43. District and Sessions Judge, Manipur.
44. Shri J.G. Notaney, 1204/8, Ghole Road, Poona.
Back
