Report No. 158

Chapter IV

Conclusion

4.1. The Law Commission recommends for substituting the following item as Item 26 in the First Schedule to the Industries (Development and Regulation) Act, 1951 in the place of the existing Item 26 in the First Schedule thereto:-

"Fermentation Industries but not including alcohol".

B.P. Jeevan Reddy, Chairman.

R.L. Meena, Member-Secretary.

Leila Seth, Member.

Dated: 20th May, 1998.