Report No. 208
Proposal for amendment of Explanation to Section 6 of the Hindu Succession Act, 1956 to include oral partition and family arrangement in the definition of "partition".
| Contents | |
| 1. | Introduction |
| 2. | Judicial View |
| 3. | Recommendation |
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Report No. 208 Proposal for amendment of Explanation to Section 6 of the Hindu Succession Act, 1956 to include oral partition and family arrangement in the definition of "partition".
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