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Report No. 75

11. Advocates Act, 1961.-

In 1961, the recommendations of the All India Bar Committee were given legislative effect1 by the Advocates Act, 1961, which contains the present law on the subject. We have already summarised its material provisions.2

1. Sections 34-42, Advocates Act, 1961.

2. Paras. 3-6, supra.









  

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