Report No. 266
E. Conclusion
12.16 The law colleges require transformation in infrastructure and resources. Library facilities in our law colleges need to be upgraded, for which resources have to be mobilised.
12.17 Legal education in India should be structured in a manner where the BCI, along with legal academics may endeavour to innovate, experiment and compete globally. A balance should be maintained in order to change the entire fabric of legal education system in India, keeping in mind the necessity of globalisation.
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