Report No. 151
2. Interpretation of terms.-
In the interpretation and for the purposes of this Act (if not inconsistent with the context or subject) the following terms shall have the respective meanings hereinafter assigned to them; that is to say,
"ship" shall include any description of vessel used in navigation not propelled by oars;
"Cause" shall include any cause, suit, action or other proceeding in the Court of Admiralty.
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