Report No. 151
Annexure III
Admiralty Court Act, 1861
(24 and 25 Vict., C. 10)
A.D. 1861
An Act to extend the Jurisdiction and improve the practice of the High Court of Admiralty. (17th May, 1861)
(Preamble)
1. Short title.-
This Act may be cited for all purposes as "the Admiralty Court Act, 1861".
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