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Report No. 19

Part II

Proposals Relating to Sections

14. Preamble and section 1.-

The Preamble should be omitted, as it merely repeats what is stated in the long title. The title of the Act should be "Administrators-General Act". This will be in symmetry with the title of the Official Trustees Act, which is a sister Act.



Administrator-Generals Act, 1913 Back




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