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Report No. 19

59. Act not to affect Army and Air Force (Disposal of Private Property) Act, 1950, or Navy Act, 1957.-

Nothing in this Act shall be deemed to affect the provisions of the Army and Air Force (Disposal of Private Property) Act, 1950 (40 of 1950), or the Navy Act, 1957 (62 of 1957).

[Section 15]







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