Report No. 19
46. Costs of audit, etc.-
The costs of and incidental to such audit and examination shall be determined in accordance with rules made by the State Government, and shall be defrayed in the prescribed manner.
[Section 47]
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Report No. 19 46. Costs of audit, etc.- The costs of and incidental to such audit and examination shall be determined in accordance with rules made by the State Government, and shall be defrayed in the prescribed manner. [Section 47] |
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