Report No. 19
57. Repeal.-
Provision may be made, by way of abundant, caution, that the repeal of the 1913 Act shall not affect the incorporation of any person holding the office of Administrator-General at the commencement of the proposed Act.
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Report No. 19 57. Repeal.- Provision may be made, by way of abundant, caution, that the repeal of the 1913 Act shall not affect the incorporation of any person holding the office of Administrator-General at the commencement of the proposed Act. |
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