Report No. 19
50. Sections 51 to 53.-
No change in sections 51 and 52. In section 53, the words "so much thereof as appears" are vague; reference to the decision of the prescribed authority should be added.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 19 50. Sections 51 to 53.- No change in sections 51 and 52. In section 53, the words "so much thereof as appears" are vague; reference to the decision of the prescribed authority should be added. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
