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Report No. 19

42. Section 40.-

In sub-section (2) of section 40, the Government of West Bengal has added the words "of the amount decreed or ordered by the Court to be paid" after the words "payment".1 We accept the amendment and recommend that it may be introduced.

1. Administrator-General's (Bengal Amendment) Act, 1940, section 8.



Administrator-Generals Act, 1913 Back




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