Report No. 19

34. Section 30.-

We recommend that the Administrator-General should have the same plenary powers regarding witnesses, etc. as an auditor under section 46.

35. Section 31.-

All the State Governments, excepting that of former Saurashtra, agreed that the limit of rupees two thousand should be raised and the suggestion is that it may be raised to rupees four or five thousand. It will be more expeditious to get certificates from the Administrator-General. We recommend that the limit may be raised to five thousand rupees. We also recommend some verbal changes so that the time-limit of one month may appear in a negative form.