Report No. 19
19. Name in which probate or letters to be granted.-
All probates or letters of administration granted to any Administrator-General shall be granted to him by that name.
[Section 23]
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Report No. 19 19. Name in which probate or letters to be granted.- All probates or letters of administration granted to any Administrator-General shall be granted to him by that name. [Section 23] |
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