Report No. 19
24. Section 16.-
The Government of West Bengal has by an amending Act1 raised the limit to Rs. 2,000. We agree with the amendment and that may be embodied also in section 16, i.e. for Rs. 1,000 the figure Rs. 2,000 may be substituted.2
1. Administrator-General's (Bengal Amendment) Act, 1940, section 5.
2. See also under section 15 above.
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