Report No. 10
26. The Delhi Restriction of Uses of Land Act, 1941 (12 of 1941)
It also modifies the provisions of the Land Acquisition Act, 1894.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 10 26. The Delhi Restriction of Uses of Land Act, 1941 (12 of 1941) It also modifies the provisions of the Land Acquisition Act, 1894. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
