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Report No. 10

10. The Nagpur Improvement Trust Act, 1936 (36 of 1936)

It adopts the Land Acquisition Act, 1894 with modifications. It provides for the constitution of a Tribunal for determination of compensation and also amends sections 11, 15, 17, 18, 19, 20, 23 and 24 of the Act. The modifications are contained in a Schedule attached to the Act.



Law of Acquisition and Requisitioning of Land Back




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