Report No. 10
7. The Bihar Town Planning and Improvement Trust Act, 1951 (35 of 1951)
The provisions are similar to the Calcutta Improvement Act, 1911 already dealt with.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 10 7. The Bihar Town Planning and Improvement Trust Act, 1951 (35 of 1951) The provisions are similar to the Calcutta Improvement Act, 1911 already dealt with. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
