Report No. 10
5. The Darbhanga Improvement Act, 1934 (4 of 1934)
With few modifications, it applies the Provincial Land Acquisition Act, 1894.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 10 5. The Darbhanga Improvement Act, 1934 (4 of 1934) With few modifications, it applies the Provincial Land Acquisition Act, 1894. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
