Report No. 10

26. Scheme for revision and consolidation.-

The scheme adopted by us for consolidation and revision of the Land Acquisition and Requisitioning Acts is as follows:-

Part I-Preliminary (which contains the general provisions and the definitions).

Part II-Acquisition.

Part III-Requisitioning and requisition followed by acquisition.

Part IV-Procedure in court.

Part V-Miscellaneous.

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