Report No. 10
135. Section 12.-
As stated earlier1, the powers conferred upon the arbitrator by section 12 have been given to the Collector and the competent authority.
1. Para 74, ante.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 10 135. Section 12.- As stated earlier1, the powers conferred upon the arbitrator by section 12 have been given to the Collector and the competent authority. 1. Para 74, ante. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
