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Report No. 10

125. Requisitioning and Acquisition of Immovable Property Act, 1952-

Section 55.-The rule-making provisions in section 55 of the Land Acquisition Act have been modified and combined,1 with the corresponding provisions in section 22 of the Requisitioning and Acquisition of Immovable Property Act, 1952.

1. Section 80, App I.







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