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Report No. 10

54. Apportionment of compensation.-

(1) Where there are several persons interested in the amount of compensation, the court shall apportion, the amount according to the interest of each such person, and shall specify in the final order the amount due to each

(2) Each such person shall be entitle to obtained execution of the final order to the extent of the amount due to him, without the consent or concurrence of the other persons.

[Section 29, R.A.]







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