Report No. 10
Table B
Showing The Provisions in The Proposals in Appendix I and The Corresponding Provisions, if any, in The Existing Acts
Section 1 |
Section 1, L.A.A. |
Section 2(a) |
Section 3(ee), L.A.A. |
Section (b) |
Section 3(e), L.A.A. |
Section (e), part |
Section 3(e), L.A.A. |
Section (c), part |
Section 38A, L.A.A. |
Section (c), part |
New |
Section (d) |
Section 2(b), R.A. |
Section (e) |
New |
Section (f) |
Section 3(d), L.A.A. |
Section (g) |
Section 3(a), L.A.A. |
Section (h) |
Section 2(c), R.A. |
Section (i) |
New |
Section (j) |
Section 3(b), L.A.A. |
Section (k) |
Section 2(e), R.A. |
Section (1) |
Section 2(f), R.A. |
Section (m) |
Section 3(f), L.A.A. |
Section (n) |
Section 2(h), R.A. |
Section 3 |
Section 3(g), L.A.A. |
Section 4(1) |
Section 4(1), L.A.A. |
Section (2) |
New |
Section (3) |
Section 4(2), L.A.A. |
Section (4) |
Section 38(1), L.A.A. |
Section (5) |
New |
Section 5 |
Section 5, L.A.A. |
Section 6(1) |
Section 5A(1), L.A.A. |
Section (2) |
Section 5A(2), earlier part, L.A.A |
Section (3) |
New |
Section 7 |
Section 5A(2), latter part, L.A.A. |
Section 8(1) |
Section 6(1), main para, part, L.A.A. |
Section (2) |
Section 8, L.A.A. |
Section (3), part |
Section 6(1), main para, part, L.A.A. |
Section (3), part |
Section 6(2), L.A.A. |
Section 8(4), earlier part |
Section 7, L.A.A, |
Section (4) latter part |
Section 16, earlier part, L.A.A. |
Section (5) |
New |
Section (6) |
New |
Section 9(1) |
Section 16, latter part, L A.A |
Section (2) |
New |
Section 10(1) |
Section 9(1), L.A.A, |
Section 10(2) |
Section 9(2), part L.A.A. |
Section 10(3) |
Section 9(2), part, L.A.A. |
Section 10(4) |
Section 9(3), L.A.A. |
Section 10(5) |
Section 9(4), L.A.A. |
Section 11 |
Section 10, L.A.A. |
Section 12(1) |
Section 11, L.A.A. |
Section 12(2) |
New |
Section 12(3) |
New |
Section 12(4) |
Section 15, L.A.A. |
Section 13(1) |
Section 31(1), L.A.A. |
Section 13(2) |
Section 31(2), main para, L.A.A |
Section 14 |
Section 34, LA.A. |
Section 15 |
New |
Section 16 |
New |
Section 17(1) |
Section 31(3), L.A.A. |
Section 17(2) |
Section 31(4), L.A.A. |
Section 18 |
New |
Section 19 |
New |
Section 20 |
Section 19, L.A.A. |
Section 21 |
Section 23. L.A.A. |
Section 22 |
Section 24, L.A.A. |
Section 23(1) |
Section 32(1), L.A.A. |
Section 23(2) |
New |
Section 23(3) |
Section 32(2), L.A.A. |
Section 24(1) |
Section 33, L.A.A. |
Section 24(2) |
New |
Section 25 |
Section 39, L.A.A. |
Section 26(1), part |
Section 40(1), L.A.A. |
Section 26(1), part |
Section 40(2), L.A.A. |
Section 26(1) |
Section 40(3), L.A.A. |
Section 27 |
Section 41, L.A.A. |
Section 28 |
Section 42, L.A.A. |
Section 29 |
Section 43, L.A.A, |
Section 30 |
New |
Section 31 |
New |
Section 32(1) main para, opening lines |
Section 17(2), main para, part, L.A.A |
Section 32(1), main part, Cl. (a) and last portion. |
Section 17(2), main part, L.A.A. |
Section 32(1), main para, Cl. (d) |
New |
Section 32(1) Prov. |
Section 17(2), Prov. L.A.A. |
Section 32(2) |
New |
Section 32(3) |
New |
Section 33 |
New |
Section 34 |
Section 17(2), Prov. L.A.A. |
Section 35 |
New |
Section 36 |
Section 50, L.A.A. |
Section 37 |
Section 48, L.A.A. |
Section 38 |
New |
Section 39 |
New |
Suction 40 |
Section 3, R.A. |
Section 41 |
Section 4, R.A. |
Section 42 |
Section 5, R.A. |
Section 43 |
Section 6, R.A |
Section 44 |
Section 16, R.A. |
Section 45(1) |
Section 8(1), R.A. |
Section 45(2) |
Section 8(2), R.A. |
Section 46 |
Section 10, R.A. |
Section 47 |
Section 14, R.A. |
Section 48 |
New |
Section 49(1) |
Section 7(1), R.A. |
Section 49(2) |
Section 7(2), R.A |
Section 50 |
New |
Section 51 |
Section 20, L.A.A. |
Suction 52(1) |
Section 25 (1), L.A.A. |
Section 52(2) |
Section 25 (2), part. L.A.A. |
Section 52(3) |
Section 25(3), L.A.A. |
Section 52(4) |
Section 25 (2), part, L.A.A. |
Section 53(1) |
Section 28, L.A.A. |
Section 53(2) |
New |
Section 54 |
Section 29, L.A.A. |
Section 55 |
New |
Section 56 |
New |
Section 57 |
New |
Section 58(1) |
Section 26(1), L.A.A. |
Section 58(2) |
Section 26(2), L.A.A. |
Section 58(3) |
Section 27(1), L.A.A. |
Section 58(4) |
Section 27(2), L.A.A. |
Section 58(5) |
New |
Section 59 |
New |
Section 60(1) |
Section 54, earlier half L.A.A. |
Section 60(2) |
New |
Section 60(3) |
Section 54, Latter half, L.A.A, |
Section 60(4) |
New |
Section 61 |
New |
Section 62 |
Section 22, L.A.A. |
Section 63 |
Section 53, L.A.A. |
Section 64 |
Section 12, R.A. |
Section 65 |
Section 13, R.A. |
Section 66(1) |
Section 15(1), R.A. |
Section 66(2) |
Section 15(2), R.A. |
Section 67 |
Section 47, L.A.A. |
Section 68 |
Section 59, L.A.A. |
Section 69 |
Section 51, L.A.A. |
Section 70 |
New |
Section 71 |
New |
Section 72 |
Section 18, R.A. |
Section 73 |
Section 31(2), 3rd Prov., L.A.A. |
Section 74 |
Section 19, R.A. |
Section 75 |
Section 21, R.A. |
Section 76(1) |
Section 17(1), R.A. |
Section 76(2) |
New |
Section 76(3) |
Section 17(2), R.A. |
Section 77 |
Section 46, L.A.A |
Section 78 |
Section 20, R.A. |
Section 79 |
New |
Section 80(1), part |
Section 55(1), L.A.A |
Section 80(1), part |
Section 22(1), R.A. |
Section 80(2) |
Section 22(2), R.A. |
Section 80(3) |
Section 55(2), L.A.A. |
Section 80(4) |
Section 22(3), R.A. |
Section 81 |
New |