Report No. 10
85. Section 20.-
This section has been retained with the addition that notice shall also be served upon the person or authority for whom the acquisition is being made, when such person or body is not the Union or the State Government.
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Report No. 10 85. Section 20.- This section has been retained with the addition that notice shall also be served upon the person or authority for whom the acquisition is being made, when such person or body is not the Union or the State Government. |
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