Report No. 10
30. Acquisition of land for other persons or authorities.-
The provisions of sections 25 to 28 shall, mutatis mutandis, apply where land is to be acquired for any person (not being a company), or authority.
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Report No. 10 30. Acquisition of land for other persons or authorities.- The provisions of sections 25 to 28 shall, mutatis mutandis, apply where land is to be acquired for any person (not being a company), or authority. |
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