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Report No. 10

The Acquisition and Requisitioning of Land Act, 19

Part I

Preliminary

1. Short title, extent and commencement.-

(1) This Act may be called the Acquisition and Requisitioning of Land Act, 19.

(2) It extends to the whole of India except the State of Jammu and Kashmir.

(3). It shall come into force on

[S.I.L.A.A.]







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