Report No. 100
2.15. Repeal of section 80, C.P.C., recommended.-
In view of all that has been stated above, we very strongly recommend the repeal of section 80 of the Code of Civil Procedure, 1908.
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Report No. 100 2.15. Repeal of section 80, C.P.C., recommended.- In view of all that has been stated above, we very strongly recommend the repeal of section 80 of the Code of Civil Procedure, 1908. |
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