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Advocate
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Client
Suits
S.No.
Contents
1.
Types of Suits
2.
Suits by or agents govt public officer
3.
Suits by or Against Military / Naval Men / Airmen
4.
Suits by or Against Corporations
5.
Suits by or Against Firms and Persons Carrying on Business in Names other than their own
6.
Suits by or Against Trustees, Executors and Administrators
7.
Suits by or Against Minors and Persons of Unsound Mind
8.
Suits Relating to Matters Concerning the Family
9.
Summary Procedure (Suit Relating to Bills of Exchange, Hundis, Promissory Notes Etc.)
10.
How is Summary Suit Instituted
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