Society Act | Areas of Law | Law Library

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Society Act

S.No.	Contents
1.	Introduction
2.	Comparison between society and company
3.	Formation / Registration of A Society
4.	Purposes for Which A Society Can be Formed
5.	Memorandum of Association
6.	Registration of Society
7.	Effect of Registration / Non-Registration of A Society
8.	Enforcement of Judgment Against Society

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