Suit Procedure

Certified Copy of Order

• Certified copy of order, mean, the final order of court, and having the seal and stamp of court.
• Certified copy of useful, in case of execution of the order, or in case of Appeal.
• Certified copy can be applied by making an application to the Registry of concerned Court, along with nominal fees for the order.
• In case of "urgent requirement some additional amount has to be deposited.
• "Urgent order" can be obtained within a week, and the normal might take 15 days.